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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(r) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(r)as to the conditions on which loans may be granted by Panchayat Samitis and Zila Parishads to their servants;