Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 175] [Entire Act] State of Jharkhand - Subsection Section 175(b) in Jharkhand Municipal Act, 2011 (b)if any addition or alteration is made to, or in the land, building, wall, hoarding, frame, post, kiosk, structure, vehicle, neon- sign or sky-sign, upon or over which the advertisement is erected, exhibited, fixed or retained, or
