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State of Jammu-Kashmir - Section

Section 15 in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

15. Effect of Act and Rules etc. inconsistent with other enactments.

- The provisions of this Act or any rule or order made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or any instrument having effect by virtue of any enactment other than this Act.