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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(1)(c) in Andhra Pradesh Tourism Authority (Constitution, Functions and Powers) Rules, 2016

(c)uses in relation to any accommodation establishment conducted by him an insignia depicting a number of stars which is greater than the number which he is authorized to depict in terms of such scheme; shall be guilty of an offence and liable on conviction to a fine of upto fifty thousand rupees.