Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 22 in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 22. Cleaning of spittoons. - The spittoons mentioned in rule 21 shall be emptied, cleaned and disinfected at least once every day.
