Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(23)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(23)(e) in The Insurance Regulatory And Development Authority (Conditions Of Service Of Officers And Other Employees) Regulations, 2000

(e)the orders, if any, made by the disciplinary authority and the inquiring authority in regard to the inquiry.