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Lok Sabha Debates

Introduction Of The Compulsory Teaching Of Bhagavad Gita As A Moral Education ... on 3 December, 2021

Seventeenth Loksabha pan> Title: Introduction of the Compulsory Teaching of Bhagavad Gita as a Moral Education Text Book in Educational Institutions Bill, 2019.

श्री रमेश बिधूड़ी (दक्षिण दिल्ली):महोदय, मैं प्रस्ताव करता हूं कि शैक्षिकसंस्थाओं मेंनैतिक शिक्षापाठ्य-पुस्तकके रूप मेंभगवद्गीता कीअनिवार्य रूपसे शिक्षा प्रदानकिए जाने तथाउससे संबंधितविषयों का उपबंधकरने वाले विधेयकको पुरःस्थापितकरने की अनुमतिदी जाए ।

HON. CHAIRPERSON: The question is:

“That leave be granted to introduce a Bill to provide for compulsory teaching of Bhagavad Gita as a moral education text book in educational institutions and for matters connected therewith.” The motion was adopted.
श्री रमेश बिधूड़ी: महोदय, मैं विधेयक को पुर:स्थापित** करता हूं ।
  HON. CHAIRPERSON: Item No.23 – Shri Sudhakar Tukaram Shrangare – not present.           Shri Ravneet Singh– not present.
Shri Sudhakar Tukaram Shrangare– not present. D. Kirit Premjibhai Solanki– not present. Shri Asaduddin Owaisi– not present.
Shri Ramesh Chander Kaushik– not present. Shri Hans Raj Hans– not present.
Shri Ashok Mahadeorao Nete– not present. Shrimati Riti Pathak– not present.
Shri Sudheer Gupta– not present.
Shri Rakesh Singh– not present.
Shri Ravi Kishan – not present.