Indian Kanoon - Search engine for Indian Law

Calcutta High Court

The Gourepore Company Limited (In ... vs Carnation Distributors Pvt. Ltd on 2 August, 2017

Author: Sanjib Banerjee

Bench: Sanjib Banerjee, Siddhartha Chattopadhyay

OD-12
                              APO 160 of 2017
                              ACO 37 of 2017
                                     in
                               CA 107 of 2016
                               CP 355 of 1997
                               OCO 6 of 2017
                    IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                                Original Side


                           In the matter of :-
               THE GOUREPORE COMPANY LIMITED (IN LIQUIDATION)
                                 And
                    CARNATION DISTRIBUTORS PVT. LTD.
                                 Vs.
                    THE OFFICIAL LIQUIDATOR & ANR.



  BEFORE:
  The Hon'ble JUSTICE SANJIB BANERJEE

And The Hon'ble JUSTICE SIDDHARTHA CHATTOPADHYAY Date : August 2, 2017.

Ms. Manju Agarwal, Advocate appears.

Mr. B. Manot, Advocate appears.

Mr. Abhrajit Mitra, Sr. Advocate appears. Mr. Jishnu Chowdhury, Advocate appears.

Mr. S.K. Kundu, Advocate appears.

Mr. Debrup Bhattacharya, Advocate appears.

Mr. P.K. Tulsyan, Advocate appears.

Mr. Debasish Kundu, Sr. Advocate appears. Mr. Deepnath Roy Chowdhury, Advocate appears.

Ms. Ayushi Kundu, Advocate appears.

Mrs. Ruma Sikdar, Advocate appears for Official Liquidator.

The Court :- Subject to the appellant paying costs assessed at 1000 GM for the time wasted today, the matter will appear a week hence. The costs shall be paid to the West Bengal State Legal Services Authority.

(SANJIB BANERJEE, J.) (SIDDHARTHA CHATTOPADHYAY, J.) kc