Supreme Court - Daily Orders
Commissioner Of Income Tax vs Karn. Planters Coffee Curing ... on 17 February, 2014
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ITEM NO.59 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).36554/2012
(From the judgement and order dated 20/03/2012 in WA No.1611/2008 of The
HIGH COURT OF KARNATAKA AT BANGALORE)
COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
KARN. PLANTERS COFFEE CURING WORK(P)LTD. Respondent(s)
Date: 17/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Gourab Banerji, A.S.G.
Ms. Shipra Ghose, Adv.
Ms. M. Tatia, Adv.
Mr. V. Shah, Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s)
Mr.Senthil Jagadeesan,Adv.
UPON hearing counsel the Court made the following
O R D E R
A letter has been circulated by Mr. Senthil Jagadeesan, advocate for the respondent, praying for time for filing counter affidavit. Same may be done within four weeks.
Rejoinder, if any, may be filed by the petitioners, within two weeks.
List the matter after six weeks.
|(Rajesh Dham) | |(Renu Diwan) | |Court Master | |Court Master |