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United Province - Section

Section 7 in The Abolition Of Jagirs And Land Reforms Act, 1953 (Bhopal)

7. Act of Licensing Authority not to be questioned due to vacancy, defect or irregularity.

- Any act done by the Licensing Authority shall not be questioned on account of any vacancy in the authority or any defect or irregularity in the appointment of the Chairman or any member of the authority.