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[Cites 0, Cited by 0] [Section 109] [Entire Act]

NCT Delhi - Subsection

Section 109(1) in The Delhi Water Board Act, 1998

(1)The Board may make regulations concerning any matter which is to be or may be prescribed by regulations under this Act or in respect of which this Act makes no provision or makes in-sufficient provision and such provision is, in the opinion of the Board, necessary for the implementation of this Act.