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Delhi High Court - Orders

Medisprouts India Pvt Limited Cin ... vs M/S Silver Maple Healthcare Services ... on 23 December, 2020

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

$~5
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     OMP (T)(COMM.) 88/2020 & IA. 12539/2020 and 12540/2020
      MEDISPROUTS INDIA PVT LIMITED CIN
      U93020KL2012PTC030297 A COMPANY
      REGISTERED UNDER THE COMPANIES ACT
      & ORS.                             ..... Petitioner
                    Through:

                  versus

      M/S SILVER MAPLE HEALTHCARE SERVICES (P) LTD CIN
      U85100DL2010PTC200694 A COMPANY INCORPORATED
      UNDER COMPANIES ACT                      ..... Respondent
                    Through: Mr. Gopal Sankaranarayanan, Sr.
                              Adv. with Mr. Tushar Singh and Ms.
                              Pankhuri, Advs.

      CORAM:
      HON'BLE MR. JUSTICE V. KAMESWAR RAO
              ORDER

% 23.12.2020 Hon'ble Judge will not hold the proceedings through Video Conferencing today as he is on Leave.

Renotify on February 8, 2021.

By Order (Court Master) DECEMBER 23, 2020/jg