Delhi High Court - Orders
Medisprouts India Pvt Limited Cin ... vs M/S Silver Maple Healthcare Services ... on 23 December, 2020
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (T)(COMM.) 88/2020 & IA. 12539/2020 and 12540/2020
MEDISPROUTS INDIA PVT LIMITED CIN
U93020KL2012PTC030297 A COMPANY
REGISTERED UNDER THE COMPANIES ACT
& ORS. ..... Petitioner
Through:
versus
M/S SILVER MAPLE HEALTHCARE SERVICES (P) LTD CIN
U85100DL2010PTC200694 A COMPANY INCORPORATED
UNDER COMPANIES ACT ..... Respondent
Through: Mr. Gopal Sankaranarayanan, Sr.
Adv. with Mr. Tushar Singh and Ms.
Pankhuri, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 23.12.2020 Hon'ble Judge will not hold the proceedings through Video Conferencing today as he is on Leave.
Renotify on February 8, 2021.
By Order (Court Master) DECEMBER 23, 2020/jg