Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 3(viii) in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999 (viii)Interconnection charges mutually agreed among interconnection seeker and provider shall be based on the principles enunciated in this Section.
