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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in U.P. Zila Panchayats Service Rules, 1970

(1)Where appointment to a post has to be made by the direct recruitment in consultation with the Commission, the Mukhya Adhikari shall on behalf of the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] request the Commission to make the selection and shall inform the Commission sufficiently in advance about the particulars of the posts and shall specify the requisite details as to the nature of vacancy, qualifications prescribed, scale of pay, method of recruitment, the date from which the vacancy is likely to occur and such other details as may be necessary. He shall also indicate whether any post is reserved for candidates belonging to the Scheduled Castes.