Indian Kanoon - Search engine for Indian Law

Income Tax Appellate Tribunal - Hyderabad

Venkata Balaji Steel Rolling Mills ... vs Income Tax Officer, Ward-17(3), ... on 20 November, 2019

                       ITA No 2196 of 2018 Venkata Balaji Steel Rolling Mills P Ltd Hyderabad.


            IN THE INCOME TAX APPELLATE TRIBUNAL
                Hyderabad ' A ' Bench, Hyderabad

        Before Smt. P. Madhavi Devi, Judicial Member
                            AND
       Shri A. Mohan Alankamony, Accountant Member

                   ITA No.2196/Hyd/2018
                  Assessment Year: 2012-13

 M/s. Venkat Balaji Steel                Vs.              Income Tax Officer
   Rolling Mills P Ltd,                                       Ward 17(3)
       Hyderabad                                              Hyderabad
   PAN: AACCG4619A
    (Appellant)                                        (Respondent)

                 Assessee by: Sri B. Sai Prasad
                  Revenue by: Sri Sunku Srinivas, DR

    Date of hearing:                   01/11/2019
 Date of pronouncement:                20/11/2019

                                ORDER

Per Smt. P. Madhavi Devi, J.M.

This is assessee's appeal for the A.Y 2012-13 against the order of the CIT (A)-5, Hyderabad, dated 28.9.2018.

2. The assessee had filed an application for an early hearing of the appeal. At the time of hearing, it is submitted that the CIT (A) has dismissed the appeal for non-representation of the case by the assessee and has not decided the issue on merits. Upon hearing both the parties and upon perusal of the record, we notice that the CIT (A) has dismissed the appeal for non- appearance of the assessee and has not decided the same on merits. Therefore, we are inclined to set aside the appeal to the file of the CIT (A) with a direction to dispose of the appeal on merits after giving the assessee a fair opportunity of hearing.

ITA No 2196 of 2018 Venkata Balaji Steel Rolling Mills P Ltd Hyderabad.

3. In the result, assessee's appeal is treated as allowed for statistical purposes.

Order pronounced in the Open Court on 20th November, 2019.

              Sd/-                                                     Sd/-
     (A. MOHAN ALANKAMONY)                                      (P. MADHAVI DEVI)
       ACCOUNTANT MEMBER                                        JUDICIAL MEMBER

Hyderabad, dated 20th November, 2019.

Vinodan/sps Copy to:

1 Venkat Balaji Steel Rolling Mills P Ltd, 21-2-631 Urdu Gali, Pathergatti, Hyderabad 500002 2 ITO Ward 17(3) Hyderabad 3 CIT (A)-5 Hyderabad 4 Pr. CIT - 5 Hyderabad 5 The DR, ITAT Hyderabad 6 Guard File By Order Page 2 of 2