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[Cites 0, Cited by 2] [Entire Act]

State of Maharashtra - Section

Section 35 in The Maharashtra Irrigation Act, 1976

35. Obligation on holders to construct field channels under final scheme.

Upon the publication of the final scheme, it shall be binding on all the holders and occupiers of lands mentioned therein, and it shall be their duty to construct in the prescribed manner the field-channels under the scheme.