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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(d) in The Maharashtra State Council of Examinations Act, 1998

(d)to appoint examiners, moderators, supervisors and other necessary personnel for conducting the examination in the area of its jurisdiction for evaluation of candidates performance and for compiling and release, of results, in accordance with such instructions as the State Council may from time to time, issue;