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State of Bihar - Section

Section 3 in Bihar Police Driver Cadre Rules, 2017

3. Constitution of Cadre.

- The following posts shall be in this Cadre :-
(i)Inspector of Police (Transport);
(ii)Sub-Inspector of Police (Transport);
(iii)Assistant Sub Inspector of Police (Transport);
(iv)Havildar Driver;
(v)Driver Constable.