Delhi High Court - Orders
Praveen Khatri And Ors vs Govt. Of Nct Of Delhi And Ors on 12 October, 2021
Author: Manmohan
Bench: Manmohan, Asha Menon
$~SB-1to3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9040/2019
PRAVEEN KHATRI AND ORS. ..... Petitioners
Through Mr. Sudhir Naagar, Advocate.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms. Namrata Mukim, Advocate wit h
Ms. Garima Jindal, Advocate for
NDMC.
+ W.P.(C) 10536/2019 & CM APPL. 43602/2019
GULSHAN KUMAR AND ANR. ..... Petitioners
Through Mr. Sudhir Naggar, Advocate
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms. Anju Gupta, Advocate for UOI.
+ W.P.(C) 12690/2019
DEEPANSHI CHAUHAN AND ORS. ..... Petitioners
Through Mr. Sudhir Naggar, Advocate
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms. Anju Gupta, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 12.10.2021 The petitions have been heard by way of video conferencing. Learned counsel for the petitioners states that t he respondents h ave Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.10.2021 22:55:55 not complied with the order dated 09th March, 2021 till date. Let the needful be done before the next date of hearing.
The matter is released from part heard. List before the roster Bench on 27th October, 2021. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J ASHA MENON, J OCTOBER 12, 2021 TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.10.2021 22:55:55