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Bombay High Court

Palak Biodiesel And Chemical Through ... vs The Ld Collector And Others on 28 September, 2021

Author: R.N. Laddha

Bench: S. V. Gangapurwala, R.N. Laddha

                                        .. 1 ..

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                        925 Writ Petition No.10742 Of 2021

Palak Biodiesel and Chemical
Through Its Manager
Manish Omprakash Agrawal                                        .. Petitioner
          Versus
The Ld Collector and Others                                     ..Respondents
                                         ...

                  Mr D.S. Bagul, Advocate for the Petitioner
                Mr A.R. Kale, AGP for the Respondents - State
                                     ...

                                 CORAM            :   S. V. GANGAPURWALA AND
                                                      R.N. LADDHA, JJ.

DATE : 28-09-2021 PER COURT :

1. Mr Kale, learned AGP accepts notice for all the respondents and seeks time.
2. Stand over to 04-10-2021.

( R. N. LADDHA ) ( S. V. GANGAPURWALA ) JUDGE JUDGE ...

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