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[Cites 0, Cited by 0] [Section 204(2)] [Section 204] [Entire Act]

State of West Bengal - Subsection

Section 204(2)(iv) in The West Bengal Motor Vehicles Rules, 1989

(iv)freight on weight destination or weight distance or on truck distance basis for long distance haulage and for local transport for collection at consignor's place or delivery at consignee's place. if required: