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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(1)(a) in The M.P. Panchayat Nirvachan Niyam, 1995

(a)such persons, to be known as counting supervisors and counting assistants, as he may appoint to assist him in the counting;