Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 13 in The West Bengal Animal Slaughter Control Act, 1950

13. Delegations of functions.—

The State Government may, by notification in the Official Gazette, delegate to any officer of State Government all or any of its powers or functions under sub-sections (5) and (6) of section 4, or section 12.