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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Manipur - Subsection

Section 6(2)(e) in The Manipur Highways Act, 1979

(e)the laying of foot-paths, cycle tracks and special traffic lens for any kind or class of vehicles, the designing and siting of parking bays and petrol filling and service station, the location of advertisement posts and bill boards, and