Section 16(2)(f) in The National Dairy Development Board Act, 1987

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(f)adopting such measures as may be practicable-

(i)for the conservation of milk and milk products by avoidance of waste at all stages or otherwise;

(ii)to assist primary producers of milk and milk products and persons in the co-operative and public sector to get incentive prices; and

(iii)to build up a national milk grid;

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