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State of Andhra Pradesh - Section

Section 19 in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

19. Re-Examination of PECET-AC.

- In the event of any malpractice or for any other circumstance leading to the stopping of PECET as scheduled, the Permanent Committee may issue necessary' directions to the committee of PECET-AC to conduct re-examination for the reasons to be recorded in writing without collecting any fees for such re-examination.