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Rajasthan High Court - Jodhpur

Amit Jain vs Iase Deemed Uninersity on 23 May, 2023

Author: Nupur Bhati

Bench: Nupur Bhati

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    S.B. Civil Writ Petition No. 16014/2021

                                   Amit Jain
                                                                                                       ----Petitioner
                                                                        Versus
                                   Iase Deemed Uninersity
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. Himanshu Choudhary
                                   For Respondent(s)          :     Mr. Girish Joshi



                                                    HON'BLE DR. JUSTICE NUPUR BHATI

Order 23/05/2023

1. The matter comes up on application (IA No.02/22) for preponement of the date.

2. For the reasons mentioned in the application, the same is hereby disposed of and list the matter in the month of July, 2023, as prayed.

3. Issue fresh notice to the unserved respondents.

(DR. NUPUR BHATI),J surabhii/211- (Downloaded on 23/05/2023 at 09:39:48 PM) Powered by TCPDF (www.tcpdf.org)