Rajasthan High Court - Jodhpur
Amit Jain vs Iase Deemed Uninersity on 23 May, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 16014/2021
Amit Jain
----Petitioner
Versus
Iase Deemed Uninersity
----Respondent
For Petitioner(s) : Mr. Himanshu Choudhary
For Respondent(s) : Mr. Girish Joshi
HON'BLE DR. JUSTICE NUPUR BHATI
Order 23/05/2023
1. The matter comes up on application (IA No.02/22) for preponement of the date.
2. For the reasons mentioned in the application, the same is hereby disposed of and list the matter in the month of July, 2023, as prayed.
3. Issue fresh notice to the unserved respondents.
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