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[Cites 0, Cited by 0] [Section 108] [Entire Act]

Union of India - Subsection

Section 108(3) in The Central Motor Vehicles Rules, 1989

(3)Use of blue light with or without flasher shall be permitted as top light on vehicles escorting high dignitaries entitled to the use of red light.' by Notification No. G.S.R. 423(E), dated 1.5.2017 (w.e.f. 2.6.1989).]]