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State of Telangana - Section

Section 20 in The Telangana Judicial Ministerial and Subordinate Service Rules, 2018

20. Scope of application of rules.

- For the purpose of first appointment, discharge for want of vacancies, reappointment, seniority and appointment of full members, every post or group of posts in a category for which qualification in a particular subject is prescribed shall be deemed to be a separate category.