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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(8) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(8)The Kuladhipati may approve the statute and they shall become effective from such date as the Kuladhipati may specify.