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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Bihar - Subsection

Section 75(1)(b) in Bihar Inland Vessels Rules, 2013

(b)The latter vessel may however take action to avoid collision by her maneuver alone, as soon as it becomes apparent to her that the vessel required to keep out of the way is not taking appropriate action as required by these rules.