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Punjab-Haryana High Court

Haryana State Pollution Control Board vs C P Kukreja Associates Ltd on 1 December, 2016

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                               Criminal Misc.No.A-1177-MA of 2016 (O&M)
                               Date of Decision : 01st December, 2016

Haryana State Pollution Control Board
                                                               ...... Applicant

                                      Versus

C.P.Kukreja Associates Ltd.
                                                             ...... Respondent


CORAM : HON'BLE MR. JUSTICE AJAY TEWARI
                      ***

Present :     Mr. Lokesh Sinhal, Advocate
              for the applicant.
                           ***

AJAY TEWARI, J. (Oral)

For order, see Criminal Misc.No.A-1109-MA of 2016 titled as Haryana State Pollution Control Board versus Ashok Tuli, of even date.

( AJAY TEWARI ) st 01 December, 2016 JUDGE mamta Whether speaking/reasoned Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 03-12-2016 21:05:42 :::