Punjab-Haryana High Court
Haryana State Pollution Control Board vs C P Kukreja Associates Ltd on 1 December, 2016
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Criminal Misc.No.A-1177-MA of 2016 (O&M)
Date of Decision : 01st December, 2016
Haryana State Pollution Control Board
...... Applicant
Versus
C.P.Kukreja Associates Ltd.
...... Respondent
CORAM : HON'BLE MR. JUSTICE AJAY TEWARI
***
Present : Mr. Lokesh Sinhal, Advocate
for the applicant.
***
AJAY TEWARI, J. (Oral)
For order, see Criminal Misc.No.A-1109-MA of 2016 titled as Haryana State Pollution Control Board versus Ashok Tuli, of even date.
( AJAY TEWARI ) st 01 December, 2016 JUDGE mamta Whether speaking/reasoned Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 03-12-2016 21:05:42 :::