Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 30D in The Narcotic Drugs And Psychotropic Substances Rules, 1985 30D. Possession of poppy straw. (1)No person shall possess poppy straw produced from opium poppy without a licence under rule 8 or rule 36A.
