Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 21 in Instructions Relating to Liquor 21. Transport. - The transport of country spirit is governed by Excise Rules 86 to 89 and under certain circumstances is prohibited by Order 24 made under Section 12 (b) of the Act.
