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[Cites 0, Cited by 0] [Section 9B(5)] [Section 9B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9B(5)(b) in Andhra Pradesh Entertainments Tax Act, 1939

(b)set aside the assessment or penalty or both and direct the authority whose order is appealed against to pass a fresh order after such further enquiry as may be directed; or