Madhya Pradesh High Court
Devendra Jain Singhal vs Shri Amardeep Mishra on 26 November, 2018
1 CONC-2528-2018 The High Court Of Madhya Pradesh CONC-2528-2018 (DEVENDRA JAIN SINGHAL Vs SHRI AMARDEEP MISHRA) 4 Indore, Dated : 26-11-2018 List alongwith Conc No.1456/2018.
(ROHIT ARYA) JUDGE Vibha Digitally signed by Vibha Pachori Date: 27/11/2018 10:43:53