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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa District Planning Committees Rules, 2000

(1)Any elected member for the Zilla Parishad or the Municipality, whose name is included in the list of voters, may file his nomination as a candidate for election to fill up a seat subject to his qualification under the Act.