Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act] State of Tamilnadu - Subsection Section 38(2)(iii) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971 (iii)any fine, penalty, forfeiture or punishment incurred in respect of any offence committed against the corresponding law; or