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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Andhra Pradesh - Subsection

Section 77(2) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(2)The purpose of establishing Sinking Fund or creation of Escrow Account is to accumulate money, adequate to repay the loan or bonds/debentures as per schedule.