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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4) in The Pepsu Representation on Sikh Gurdwaras Board (Preparation of Electoral Rolls) Rules, 1959

(4)The order of the Deputy Commissioner passed under sub-rule (3) shall be final and he shall convey the same to the Electoral Registration Officer immediately.