Allahabad High Court
Murlidhar Rai And Another vs Oriental Insurance Company Ltd. on 13 January, 2010
Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 105 of 2010 Petitioner :- Murlidhar Rai And Another Respondent :- Oriental Insurance Company Ltd. Petitioner Counsel :- B.N. Rai,Adarsh Kumar Hon'b|e Prakash Chandra Verma.J. Hon'b|e Ram Autar Singh.J. Admit.
Issue notice to the respondents returnable within six weeks. Send for lower Court records. List immediately after expiry of the aforesaid period. Order Date :- 13.01.2010.
Rks.