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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Telangana - Subsection

Section 80(1)(i) in Telangana District Boards Act, 1955

(i)other measures necessary for the public health and sanitation including the control of sanitation during an Urs, Jatra or other fair, festival or public assemblage and such measures as may be required to prevent the outbreak, spread or recurrence of infectious disease;