Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(vi) in Ministry of Electronics and Information Technology, Stenographer, Limited Departmental Competitive Examination Rules, 2018 (vi)resorting to any other irregular or improper means in connection with his candidature for the examination; or
