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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(2)(g) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(g)all other sums received or collected by the Committee or any member for or on behalf of the Trust.