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[Cites 0, Cited by 0] [Section 25(b)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(b)(2A) in The Waqf (Amendment) Act, 2025

"(2A)On receipt of the report under sub-section (2), the Board shall publish the audit report in such manner as may be prescribed by the Central Government.”;