Madhya Pradesh High Court
Smt. Swati vs The State Of Madhya Pradesh on 28 March, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 6107 of 2022 (SMT. SWATI Vs THE STATE OF MADHYA PRADESH) Dated : 28-03-2022 Shri. Vivek Singh, learned counsel for the applicant.
Shri.Govind Purohit, learned GA for State. After arguing for some time learned counsel for applicant prays for withdrawal of the application.
The application is dismissed as withdrawn.
(VIJAY KUMAR SHUKLA)
JUDGE
VM
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SAN VARGHESE
MATHEW
Date: 2022.03.28
17:25:01 IST