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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(3) in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991

(3)An application for revision shall be dealtwith in the same manner as if it were an appeal under these rules.] [Substituted by G.O. Ms. No. 353 G.A (Ser.C) Department , dated 18-11-2003]