Section 5(6) in The Goa, Daman and Diu School Education Act, 1984
(6)[ The prescribed authority may, by order, grant recognition to any school which had not obtained recognition earlier for any genuine reasons if the school satisfies the conditions specified in the proviso to sub-section (1) and makes an application in the prescribed form and in the prescribed manner for recognition;] [Inserted by the Amendment Act 26 of 2000.]
