Karnataka High Court
National Ins. Co. Ltd., vs K.V.Manjulamma on 12 July, 2011
Author: K.Bhakthavatsala
Bench: K.Bhakthavatsala
oo IN ARTERIES A MIMUU MIST SE RAEI FENG COURE OF KARNATAKA HIGH COURT OF KARNATAKA H oo Memathe, d/o late IN THE HIGH COURT OF KASH A oes TL aro "ETH TRA we cye oe rar DATED THIS THE 1ST. DAY OF UNE 7 Don rele SY THE a Fe a Mop LA Ne F7 Ses 2c Nedioral Insurance Ca, Lid, S$. Comples, | Floor, BH Re Be Gon, Church, Shimoga, Now represented by ita Regional Manager, : i toe, ant as Nanomal surance. Oo. Lid... Regione! Othe, Corupien, ;: iG " tnt Cf fe s oi tal ud Pattee 4 a sy oo io re ot : fF ify Sri AR krisl hiaawamy . "Ady. | te Sent, Eg v Mas ojulamma, | Wie late Voupakshappe. Sow ayexi about 39 years, : Household work. Lar] i Per oe death fi a 4. my, ua re as ee io pet E z & "3 barat S a % VIP pa ws hae Now aged about iS veers, Suace MTnor reprasentes ry Thatural muradiany mother € Le respondent F sere iyi.
PPD , . Appellarit ee se snes a oF _ ESE NASER ST BARMALABA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH © 4 7 Bt Urn SPA, Now aged about 39 years, R/o.Madikechilur, Shimoga Taluk, i Sot, Gowran oo we oJate Hanurnanthas ppe., oW aged about 69 years tf, Holemadikechilur village, Holaine Hobh. Shimoga Pabak, ¢ a O. Angad Kenchappa, o/o Gudda Kenchapra, 7 ow W aged about 7G: years, Tegguhalb village. slur Poat, Honna li Ta. Davangers 8 Ki} + "s * 3.
Dis. fr fet. :
f, er ankarapps, 2 Angad Kenohe ppa, Bged & AHOUE 4a years Crohn Bost | Bing ave ngere Date cata, ok wited india Insurance C woo. Lteh, » Near AA A firele, SbROg a. . Reaper ae sa Rav are -- teed -_ Sri Mahesh Adw for RB) m is MOP Ais fled under Section | TALL) af mp MVC mil Judge (SD), AN tact 'Shimoga.
POs a ser i) SHEHNG ¢ a for Fearing thin Ourt delivered the f iclowing:-
sy sri ¥ Moke shwarappa, Ady . for He? to .By Sri A Nagarajappa, Adv., for R-4) Corrected vide Court Order dated 12,7.20i1'. a Act agai mgt the ja dgment ar ud eWerd dated ¢D.4A.3 j Ne, ae DOS on the Sle of the wWerits ae < apenas pe Ae US Bere hee Saeny as went oe i on pry j & | Bak ey pe a ue See oy De wo te) cw tel x john ry Seg ae = Q ms ie Sy fan ats val ' : ; a :
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yl ep : =) i 4 "a to gf fe © ty aH oy Ae a ps 'eet = eo Fe] BA a ~~ a 4 my rie a 4 a 3 " Mao eer HOU WYVIVNHYH ID INAS HOW WhO GOES Gi Teo Um Dn aes JUDGE WEN Der ee WE CASE RTE AAI re ee on 2