Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act] State of Karnataka - Subsection Section 71(2)(a) in Karnataka Urban Development Authorities Act, 1987 (a)for the guidance of the Authority and persons connected with the administration of this Act or in cases not expressly provided for herein ;